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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(d) in The Orissa Hindu Religious Endowments Act, 1951

(d)the names of all officers to which any salary, emolument or perquisite is attached and the nature, time and conditions of service in each case;