Bombay High Court
Rohit Bandu Nikalje And Anr vs The Regional Officer, Uidai, Mumbai ... on 5 March, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 5th MARCH, 2026.
P.C. :-
VISHAL
SUBHASH 1. At the time of rising, the matters mentioned in the chart in PAREKAR Digitally signed by VISHAL SUBHASH PAREKAR paragraph No. 7 hereunder, could not be taken up for hearing due to Date: 2026.03.07 18:21:41 +0530 paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Vishal Parekar 1 of 2 ::: Uploaded on - 07/03/2026 ::: Downloaded on - 13/03/2026 21:37:22 ::: Common Order.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 1 to 2 27/03/2026 At 3.00 p.m. 4 to 6 25/03/2026 For Direction 7 to 18 24/03/2026 Fresh Admission 20 to 27 25/03/2026 Fresh Admission 29 to 85 26/03/2026 Fresh Admission 87 27/03/2026 Fresh Admission 89 to 103 27/03/2026 Fresh Admission 104 01/04/2026 Final Disposal 105 07/04/2026 For Final Hearing 106 01/04/2026 For Admission 107 to 120 02/04/2026 Urgent Admission 121 to 123 02/04/2026 Urgent Order 124 to 167 08/04/2026 Due Admission 169 to 173 09/04/2026 Due Admission 175 to 178 10/04/2026 Due Admission 180 to 182 10/04/2026 Due Admission 183 07/04/2026 For Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Vishal Parekar 2 of 2 ::: Uploaded on - 07/03/2026 ::: Downloaded on - 13/03/2026 21:37:22 :::