Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 74] [Entire Act] Union of India - Subsection Section 74(3) in Estate Duty act, 1953 (3)The Controller may release the whole or any part of any property, whether movable or immovable from charge under this section in such circumstances and on such conditions as he thinks fit.
