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[Cites 0, Cited by 0] [Section 380(1)] [Section 380] [Entire Act]

State of Haryana - Subsection

Section 380(1)(a) in Punjab Jail Manual

(a)he is a prisoner of the casual class; save in the case of jails reserved for habitual prisoners, where prisoners of the habitual class shall be eligible for appointment provided that no habitual prisoner with more than 2 previous convictions shall be appointed as Night Watchman in the habitual barracks;