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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(4)(b) in Gujarat Public Trusts Act, 2011

(b)the State Government may, by general or special order, exempt any public trust or class of trusts from the provisions of sub-section (2), subject to such conditions as may be specified in the order.