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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(c) in The Central Reserve Police Force Rules, 1955

(c)Condemned articles shall be utilised, where possible, for repair work, dusters, etc. Periodical public auctions of the remaining condemned articles shall be held and the sale proceeds credited to Government. A member of the Force may purchase condemned articles of clothing for his private use at price fixed by the Commandant.