Delhi High Court
Amit Kumar Shukla, Ex Cpi777265-F vs Union Of India & Ors. on 24 November, 2020
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 24th November , 2020.
+ W.P. (C) 8014/2020
AMIT KUMAR SHUKLA .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.98/2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
NOVEMBER 24, 2020 'pp' W.P.(C) 8014/2020 Page 1 of 1