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Delhi High Court

Amit Kumar Shukla, Ex Cpi777265-F vs Union Of India & Ors. on 24 November, 2020

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw, Asha Menon

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Date of decision: 24th November , 2020.

+                      W.P. (C) 8014/2020

       AMIT KUMAR SHUKLA                               .....Petitioner
                           versus
       UNION OF INDIA & ORS.                        .....Respondents

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.98/2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

NOVEMBER 24, 2020 'pp' W.P.(C) 8014/2020 Page 1 of 1