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State of Punjab - Section

Section 9 in Prize Competitions Punjab Rules, 1957

9. Loss of licence.

- When a license is lost or destroyed a duplicate copy thereof may be furnished to the licensee on payment of a fee of -
(a)Rs. 10 for a licence where an entry fee is levied in the prize competition; and
(b)Rs. 5 for a licence where no entry fee is levied.