Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Meghalaya - Subsection

Section 37(c) in The Meghalaya Cinemas (Regulation) Rules

(c)Sanitary accommodation. - Urinals and private accommodation on the scale given below for the seating accommodation of the auditorium and the staff shall be provided separately for each sex with a minimum of one urinal place or utensil for every fifty persons of each sex and one privy for every hundred persons of each sex for whom stating accommodation is provided. In calculating the number of convenience required under this rule, any number of persons less than 50 shall be reckoned as one hundred and fifty respectively.