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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(e) in The Himachal Pradesh Excise Act, 2011

(e)every cart, vessel, raft or other conveyance used in carrying such receptacle, package, container, covering or articles as aforesaid;