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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(ii) in The National Bank For Agriculture And Rural Development Act, 1981

(ii)may act as the agent for the Central Government or a State Government or the Reserve Bank in the transaction of any business, in respect of loans and advances granted or to be granted, or bonds or debentures purchased or subscribed for, or to be purchased or subscribed for;