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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Goa - Subsection

Section 133(4) in The Goa Panchayat Raj Act, 1994

(4)There shall be reserved by the Government one office of Adhyaksha and one office of Upadhyaksha of the Zilla Panchayat to be filled by women:Provided that the office reserved under this sub-section shall be allotted by rotation to different Zilla Panchayat.