Andhra Pradesh High Court - Amravati
Rev Sarella Anil Kiran vs Thorlapati Vijaya Vardhan on 28 February, 2025
Author: B Krishna Mohan
Bench: B Krishna Mohan
IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR
FRIDAY, THE TWENTY EIGHTH DAY OF FEBR
TWO THOUSAND ANO TWENTY FIVE,
PRESENT:
HONOURABLE SRI JUSTICE B KRISHNA MOHAN _
CIVIL REVISION PETITION NO:910F 2025)
Between:
Rev Sarelia Anil Kiran, S/o. Sarella Narasimha Rao, Aged 45 years, Qec Paris
Pastor, Kfo. Parsonage, NME Lutheran Church Premises, Qowalaiswararn.
4.
.. Patiionen Respondent No.3
AND.
Thorlapati Vijaya Vardhan, S/o: Torlapati Prasanna Mani Kumar, Aged
@$ years, Occ member of N.MLE. Lutheran Church, East Godavari
Synod of AEL Church/society. D.No. 18-125/A, Catton peta,
Dowiaiswaram
Nethala Jobn Simon, S/o. Nethala John, Aged about 88 years. Former
Parish Church council (PCC) Member and Member of N.M_LE. Lutheran
church, East Godavari Synod of AEL Church/Society, D.No 10-48:
Cation pefa, Dowlaiswaram
Waddi Ebnenezaru Babu, S/o. Waddi Vilhaya Vardanan Aged about 52
years. Former Member of PCC and Ad-hoc Commities mamber of
Dowlaiswarem.
. Respondents/petitionars
NUMLE. Lutheran Church of AEL Church/society, East Godavari Synod
of AEL Church, rep. By its Parish Pastor Rev. Gurrapyu Kiran Babu, S/o.
G. Louis babu, aged 44 years, C/o. N.IVLE. Lutheran Ghurch Campus,
Dowalaiswaramn
Rev. Gurrapu Kiran babu, S/o. G. Louis Babu, Aged 44 years.
Associale Pastor of N.MLE. Lutheran Church Campus, Cfo. NUMLE.
Lutheran Church Campus, Dowaliswaram.
8. Jallun Fravean, Sfo. J. Moses Ralu, Aged 55 years. Chartered
Accountant and self-styled 7 urer of ALE. Cutheran church, C/o
NUMLE, Lutheran Church Campus, Dowalaiewaram,
East Godavarl Synod of AGEL Church/Society rep. By ffs Synod,
oA
Prasiden/Bishop Ri Rev. Akkambathula Samuel! Raju, aged 51, Ria.
St. John's Lutheran Church, Ramaracoeta, Nakinada.
os
Anchra Evangelical Lutheran Churchy/Sociely, rep. By its self styled and
inferim Fresident{Moderatar- Bishop Most Rev. Or. Kollabathula
Fredrick Parades! babu, S'o. Surya Rao, Aged 82 years, Cfo. Becker's
compound, Lodge Center, Brodipst, Guntur.
& Kollabathula Moses Arnold, SO Hindu, aged 52 years, Sfo. Late &
surya Rao, Selfbetyied and Former Treasurer of AELC, AELC Women's
Ashramam, Beside Stall Giris High School, Main road, Nagarampalem
Guntur
10. The Branch manager., Union Bank of India, Near Qurga Theater, Main
road, Dawalaiawarain
Tt. Annarm Sreedhar, S/o. Unknown, Hindu, aged 58 years, practicing
advocate al High court of AP. Flat No.20s, Capital Greens Aparirnent:
Behind CSR Kalyana Mandapam, Tadepalll, Guntur
. Respondents/Respondaents
Petition under Article 227 of tha Constitution of India, peing aggrieved
by the Order dated 29.12.2024 in LA. Noi? of 2024 in SOP.No.? of 2024 on
the file of VI! Additional District and S BSsio as Jadge ~ Cum - Special Jucge
for Trial of Offences Against Wemen, East Godavar ONetrief,
Ralamahendravaram,
JA NGO: 1 OF 2025
Petition under Section 151 of CFC is fled praying that in the
circumstances stated in the memorandum of grounds fled in suppor! of the
setition, the High Court may be pleased t fo suspend the operation of Orcer
dated 23.19.2024 LA.No4t? of 2024 in SOP.No.7? of 2024 on the fie of VHI
Additional District & Sessions Judge - cum - Special Judge for Trial of
offences against women East Godavari District, Rajlamahendravaram,
pending disposal of CORP No. 93 of 2025, on the file of the High Court.
The petition corning on for hearing, upon perusing the Petition and the
affidavit fled in support thereof and the order of the High Court dated
40.04.2085 & 21.02.2025 made herein and upon hearing the arguments of Sri
K RAGHU VEER Advocate for the Petitioner, SRI PLA SESHU, Advocate for
the Respondent Nos.) te 3 and of Sri Kumar Marpu, Advocate for the
respondent Nos.4. 5 and /, the Court made the following
ORDER:
Sri B.A. Seshu, learned counsel appears for the respondent Nos.% to 3.
Sri Kumar Marpu, learned counsel appears for the respondent Nos.4, 8 & 7. . .
in spite of service of notices, none appears for the respondent Nos.6, § & 10.
The learned counse! for the petitioner fs permitted to take out personal notices afresh to the correct addresses of the respondent Nos.9 & 11 and proof of service shall be Hled within a period of two (2) weeks from today. -
Liston 21.03.2028.
interim order granted earlier by this Court dated 10.01.2025 is extended till then. a SD/- G. HELA NAIDU ASSISTANT REGISTRAR #TRUE COPYY/ --
SECTION OFFICER.
or ts The VIN Additional District and Sessions Judge - Cur - Special Judge Jainst Women, East Godavari District, th B gre for Trlal of Offence Ralamahendravaram One CC to SRE K RAGHU VEER Advocate [OPUC] One CC to SRI Kumar Ma arpu, Advocate [OPUC] One CC to SRI PLA SESHU Advocate [OPUC] One spare copy HIGH COURT "
BRM, DATED 28.02. 2025 List an 24.03.2085 ORDER CRE.Na. oS? of 2028 i Ro Ri H eR RA ORDER Sern WP Ves i i EXT ENDED ELLA : '. NP PTR F Soh Sn eeeneangeeee "
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