Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004 3. Formation of an Advisory Committee. - The Commission may, by notification, establish with effect from such date, a Committee to be known as 'TNERC State Advisory Committee'.
