Bombay High Court
Jaykumar B.Patil Kolhapur vs Joint Commissioner Of ... on 3 December, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 669 OF 2003
Jaykumar B.patil Kolhapur ....Appellants
V/S
Joint Commissioner Of Income-tax,spl.range-4, ....Respondent
Kolhapur V.S.Hadade i/b S.N.inamdar For Appellants CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 3rd December, 2019 P.C. :
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