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Bombay High Court

Jaykumar B.Patil Kolhapur vs Joint Commissioner Of ... on 3 December, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 669 OF 2003

 Jaykumar B.patil Kolhapur                                ....Appellants
            V/S
 Joint Commissioner Of Income-tax,spl.range-4,           ....Respondent

Kolhapur V.S.Hadade i/b S.N.inamdar For Appellants CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 3rd December, 2019 P.C. :

Stand over to 14/01/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 03/12/2019 ::: Downloaded on - 04/12/2019 02:58:20 :::