Delhi High Court - Orders
Ashok Hotel (Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 30 May, 2023
$~9-11.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 632/2010, CM APPL. 240/2018 & 9565/2020
ASHOK HOTEL (ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Senior Advocate
alongwith Mr. Arun Sanwal,
Mr.Abhishek Sandillya and
Ms.Kanak Grover, Advocates.
versus
ASHOK HOTEL MAZDOOR JANTA UNION
AND ORS ..... Respondents
Through:
+ W.P.(C) 1848/2010, CM APPL. 11330/2015 & 29687/2016
ASHOK HOTEL (ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Senior Advocate
alongwith Mr. Arun Sanwal,
Mr.Abhishek Sandillya and
Ms.Kanak Grover, Advocates.
versus
WORKMEN AND ORS ..... Respondents
Through: Mr. Gajendra Giri and Mr. Aditya
Giri, Advocates.
+ W.P.(C) 633/2010, CM APPL. 1332/2010, 4813/2010 & 5618/2012
ASHOK HOTEL (ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Senior Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:25:34
alongwith Mr. Arun Sanwal,
Mr.Abhishek Sandillya and
Ms.Kanak Grover, Advocates.
versus
ASHOK HOTEL MAZDOOR JANTA UNION ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 30.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
LPA 199/2013 is stated to be pending adjudication before the Division Bench of this Court on 25.07.2023.
Awaiting the decision in LPA 199/2013, list on 25.08.2023.
GAURANG KANTH, J MAY 30, 2023 kd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:25:34