Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ashok Hotel (Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 30 May, 2023

                                    $~9-11.
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 632/2010, CM APPL. 240/2018 & 9565/2020
                                                ASHOK HOTEL (ITDC)                                                              ..... Petitioner
                                                                                      Through:                 Mr. Ravi Sikri, Senior Advocate
                                                                                                               alongwith   Mr.    Arun    Sanwal,
                                                                                                               Mr.Abhishek      Sandillya    and
                                                                                                               Ms.Kanak Grover, Advocates.

                                                                                      versus

                                                ASHOK HOTEL MAZDOOR JANTA UNION
                                                AND ORS                                                                         ..... Respondents
                                                                                      Through:


                                    +           W.P.(C) 1848/2010, CM APPL. 11330/2015 & 29687/2016
                                                ASHOK HOTEL (ITDC)                                                              ..... Petitioner
                                                                                      Through:                 Mr. Ravi Sikri, Senior Advocate
                                                                                                               alongwith   Mr.    Arun    Sanwal,
                                                                                                               Mr.Abhishek      Sandillya    and
                                                                                                               Ms.Kanak Grover, Advocates.

                                                                                      versus

                                                WORKMEN AND ORS                                                                 ..... Respondents
                                                                                      Through:                 Mr. Gajendra Giri and Mr. Aditya
                                                                                                               Giri, Advocates.


                                    +           W.P.(C) 633/2010, CM APPL. 1332/2010, 4813/2010 & 5618/2012
                                                ASHOK HOTEL (ITDC)                                                              ..... Petitioner
                                                                                      Through:                 Mr. Ravi Sikri, Senior Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/10/2023 at 05:25:34
                                                                                                                alongwith   Mr.    Arun    Sanwal,
                                                                                                               Mr.Abhishek      Sandillya    and
                                                                                                               Ms.Kanak Grover, Advocates.

                                                                                      versus

                                                ASHOK HOTEL MAZDOOR JANTA UNION                                                 ..... Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE GAURANG KANTH
                                                                                      ORDER

% 30.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

LPA 199/2013 is stated to be pending adjudication before the Division Bench of this Court on 25.07.2023.

Awaiting the decision in LPA 199/2013, list on 25.08.2023.

GAURANG KANTH, J MAY 30, 2023 kd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:25:34