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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(1)(e) in Bihar Regional Development Authority Act, 1974

(e)the arrangements with specification to be made for levelling, paving, metailing, flagging, channelling, sewering, draining, conserving scraping and lighting street or streets.