Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 17 in The Maharashtra Educational Institutions (Transfer Of Managers) Act, 1971 17. Amendment of Act XXI of 1860. In the Societies Registration Act, 1860, after section 20 the following new sections shall be inserted, namely: —
