Section 4(1)(iii) in The West Bengal Schools (Control of Expenditure) Act, 2005

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State of West Bengal - Subsection

Section 4(1)(iii) in The West Bengal Schools (Control of Expenditure) Act, 2005

(iii)regularise the service of any person, who has rendered service on any casual or part-time vacancy on contract or any other basis, against any permanent teaching or non-teaching post of a school; or

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State of West Bengal - Subsection

Section 4(1)(iii) in The West Bengal Schools (Control of Expenditure) Act, 2005