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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Bengal Presidency - Subsection

Section 28(2)(m) in The Bengal Vagrancy Act, 1943

(m)the manner in which the Manager of a vagrants' home is to certify under clause (a) of sub-section (1) of section 18 that satisfactory employment has been obtained for a vagrant;