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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2)(a) in Maharashtra Electricity Duty Act, 2016

(a)prescribe the time and manner of payment of electricity duty, for-
(i)due date of payment of electricity duty;
(ii)payment of electricity duty by installments;
(iii)the circumstances in which and conditions subject to which and the period for which deferment of payment of electricity duty may be allowed under section 6;