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[Cites 0, Cited by 0] [Section 273(4)] [Section 273] [Entire Act]

State of Uttar Pradesh - Subsection

Section 273(4)(iii) in The General Rules (Civil), 1957

(iii)Sums paid under the rules framed by the State Government under Section 27 of Act XVIII of 1876 and Order XXI, Rule 43;