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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(4)(i) in The M.P. Zila Panchayat (Business) Rules, 1998

(i)Every office-bearer and officer of Zila Panchayat should exercise vigilance in respect of expenditure incurred from District Panchayat Fund in the same manner as a person of common prudence would exercise in respect of the expenditure out of his own money;