Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Jharkhand - Subsection Section 64(d) in Bihar Factories Rules, 1950 (d)Medical Officer-incharge of the Ambulance Room of the factory in which the said person is for the time being employed; or
