Section 118 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
118. Operator's cab or cabin.
- The employer shall ensure at a construction site of a building or other construction work that :(a)the operator of every lifting machine in outdoor service is provided with a cab or cabin which -(i)is made of fire-resistant material;(ii)has a suitable seat, a footrest and protection from vibration;(iii)affords the operator an adequate view of the area of operation;(iv)affords the operator adequate protection against the weather;(v)is adequately ventilated; and(vi)is provided with a suitable fire extinguisher.
