Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(48) in Jharkhand Municipal Act, 2011

(48)"Filth" means
(a)night soil or other contents of latrines, cesspools and drains;
(b)dirt, dung, refuse, useless or offensive materials thrown out in consequence of any process of manufacture, industry or trade; and
(c)putrid or putrifying substance;