Chattisgarh High Court
Dmb Infratech Private Limited vs Principal Commissioner 69 ... on 15 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 184 of 2018
DMB Infratech Private Limited Versus Principal Commissioner
15/01/2019 Shri Manish Sharma, learned counsel
appearing for the respondent prays for and is allowed
4 weeks' time to file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve