Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2)(vii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(vii)summon the meeting of the Marketing Committee and the executive committee and maintenance of records of the proceedings of such meetings;