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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(1)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)if brakes cannot be tightened, the vehicles shall be secured with safety chains fastened to the rail and padlocked and the sprags or wooden wedges or skids shall also be used to prevent rolling down of vehicles.