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Supreme Court - Daily Orders

Christ School (Icse) vs The State Of Karnataka on 27 October, 2016

      ITEM NO.17                           REGISTRAR COURT. 2               SECTION IVA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

      Civil Appeal                No(s).   10293/2014

      CHRIST SCHOOL (ICSE)                                                Appellant(s)

                                                        VERSUS

      STATE OF KARNATAKA & ORS.                                           Respondent(s)

      (with interim relief and office report)


      Date : 27/10/2016 This appeal was called on for hearing today.


      For Appellant(s)                     Mr.B.Mathews,Adv.
                                           Mr. Jose Abraham,Adv.


      For Respondent(s)
                                           Mr. Vipin Kumar Jai,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

File not received. List the matter again on 25.11.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.10.27 16:53:38 TLT Reason: