Supreme Court - Daily Orders
Christ School (Icse) vs The State Of Karnataka on 27 October, 2016
ITEM NO.17 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 10293/2014
CHRIST SCHOOL (ICSE) Appellant(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(with interim relief and office report)
Date : 27/10/2016 This appeal was called on for hearing today.
For Appellant(s) Mr.B.Mathews,Adv.
Mr. Jose Abraham,Adv.
For Respondent(s)
Mr. Vipin Kumar Jai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
File not received. List the matter again on 25.11.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.10.27 16:53:38 TLT Reason: