Supreme Court - Daily Orders
Rev. Fr. Abraham Kaniampady vs Philomina Joseph on 28 November, 2022
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.48 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12484/2020
(Arising out of impugned final judgment and order dated 21-07-2020
in RFA No. 392/2007 passed by the High Court Of Kerala At
Ernakulam)
REV. FR. ABRAHAM KANIAMPADY Petitioner(s)
VERSUS
PHILOMINA JOSEPH Respondent(s)
Date : 28-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Saurabh Kirpal, Sr. Adv.
Mr. James P. Thomas, AOR
For Respondent(s) Mr. P.N. Ravindran, Sr. Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
Mr. Bharat Sood, Adv.
Mr. Kamal Kant, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Learned counsel for the parties to file short synopsis running into not more than three pages each.
List in the week commencing 07.02.2023.
Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2022.11.29 18:12:56 IST Reason:[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)