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Supreme Court - Daily Orders

Rev. Fr. Abraham Kaniampady vs Philomina Joseph on 28 November, 2022

Bench: Sanjay Kishan Kaul, Abhay S. Oka

     ITEM NO.48                             COURT NO.2                 SECTION XI-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   12484/2020

     (Arising out of impugned final judgment and order dated 21-07-2020
     in RFA No. 392/2007 passed by the High Court Of Kerala At
     Ernakulam)

     REV. FR. ABRAHAM KANIAMPADY                                        Petitioner(s)
                                                   VERSUS
     PHILOMINA JOSEPH                                                   Respondent(s)

     Date : 28-11-2022 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE ABHAY S. OKA

     For Petitioner(s)                 Mr. Mukul Rohatgi, Sr. Adv.
                                       Mr. Saurabh Kirpal, Sr. Adv.
                                       Mr. James P. Thomas, AOR

     For Respondent(s)                 Mr. P.N. Ravindran, Sr. Adv.
                                       Mr. P.S. Sudheer, AOR
                                       Mr. Rishi Maheshwari, Adv.
                                       Ms. Anne Mathew, Adv.
                                       Ms. Shruti Jose, Adv.
                                       Mr. Bharat Sood, Adv.
                                       Mr. Kamal Kant, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Leave granted.

Learned counsel for the parties to file short synopsis running into not more than three pages each.

List in the week commencing 07.02.2023.

Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2022.11.29 18:12:56 IST Reason:

[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)