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NCT Delhi - Section

Section 88 in Delhi Police Act, 1978

88. Bathing or washing in places not set apart for those purposes.

No person shall bathe or wash in or by the side of, a public well, tank or reservoir not set apart for such purpose by order of the competent authority, or in or by the side of any pond, pool, aqueduct, part of a river, stream, nullah or other source or means of water supply in which such bathing or washing is forbidden by order of the competent authority.