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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(5)(b) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(b)The Collector shall not move the Court under clause (a) after the expiry of six months from the date on which the inventory required by Section 317 of the Succession Act, 1925 , is exhibited.