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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Telangana - Subsection

Section 63(2)(d) in Water (Prevention and Control of Pollution) Act, 1974

(d)[ the manner in which and the purposes for which persons may be associated with the Central Board under sub-section (1) of section 10 and the fees and allowances payable to such persons;] [Substituted by Act 44 of 1978, section 20, for clause (d) (w.e.f. 12-12-1978).]