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State of Karnataka - Section

Section 20 in The Karnataka State Higher Education Council Act, 2010

20. Annual Report.

(1)The Council shall prepare for every year a report of its activities under this Act during that year and submit the report to the Government.
(2)The Government shall, as soon as may be after the receipt of a report under sub-section (1), cause the same to be laid before both the Houses of Legislature.Chapter-VI Miscellaneous