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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3)(iii) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(iii)if any complaint is received from any person , or the District Society for Prevention of Cruelty to Animals within 7 days of the event to the Collector about the breach of any condition, and if the Collector is satisfied that the organizer has breached the conditions ;