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Bengal Presidency - Section

Section 2 in Police Regulations, Bengal , 1943

2. General Police District.

- The province of Bengal excluding the city or suburbs of Calcutta forms a general police district as defined in section 1 of the Police Act, 1861 (V of 1861) with the exception of the Chittagong Hill Tracts, which have been constituted a separate general police district by the Chittagong Hill Tracts Regulation, 1900 (Regulation I of 1900).