Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(7)(x) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(x)to receive applications within ninety days from the date of death for substitution of legal representatives of the deceased parties or his successor in office during the pendency of the application;