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State of Telangana - Section

Section 47 in Telangana Irrigation Act, 1357 F.

47. Patta of beds of tank.

- The patta for the bed land of tank shall not be granted nor the existing occupancy rights continued where the tank is utilised as water reservoir under a canal or channel:Provided that compensation in case of acquired occupancy right being so extinguished, shall be paid under the Land Acquisition Act.