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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Cotton Seeds Price (Control) Order, 2015

(3)The other members of the Committee shall consists of the following, namely:-
(i)Agriculture Production Commissioner or Secretary Agriculture from two major cotton growing states.
(ii)Assistant Director General (Cash Crops), Indian Council of Agricultural Research.
(iii)Member Secretary, Commission for Agricultural Costs and prices, Government of India.
(iv)Director, National Institute of Agricultural Economics and Policy Research (ICAR), New Delhi.
(v)One representative of Seed Industry.
(vi)One farmer's representative.
(vii)Deputy Commissioner (Seed), Department of Agriculture, Cooperation and Farmers Welfare - Member Secretary.