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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(a) in Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997

(a)all orders issued by the Government or any other authority appointing any such employee to any post in public service on any such ground shall stand cancelled with effect from the 30th November, 1996.