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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(1) in Tamil University Act, 1982

(1)The Librarian shall be a whole time officer of the University appointed by the Syndicate 01' the recommendation of the Selection Committee constituted for the purpose, for such period and on such terms and conditions as may be prescribed.