Supreme Court - Daily Orders
Sanjiv Kumar Rajendrabhai Bhatt vs The State Of Gujarat Chief Secretary on 27 July, 2022
Bench: M.R. Shah, B.V. Nagarathna
ITEM NO.2 COURT NO.11 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 2028/2020
(Arising out of impugned final judgment and order dated 25-09-2019
in CRLMA(SOS) No. 1/2019 passed by the High Court Of Gujarat At
Ahmedabad)
SANJIV KUMAR RAJENDRABHAI BHATT Petitioner(s)
VERSUS
THE STATE OF GUJARAT CHIEF SECRETARY Respondent(s)
(FOR ADMISSION and I.R. and IA No.128753/2020-CONDONATION OF DELAY
IN FILING and IA No.128754/2020-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS and IA No.128756/2020-PERMISSION TO FILE LENGTHY
LIST OF DATES )
Date : 27-07-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Farrukh Rasheed, AOR
For Respondent(s) Mr. MANINDRA SINGH, Sr. Adv.
Mr. MITESH AMIN, Adv.
Mr. RAJAT NAIR, Adv.
Ms. Deepanwita Priyanka, AOR
Ms. Ruchi Kohli, AOR
MS. SRISHTI MISHRA , ADV
UPON hearing the counsel the Court made the following
O R D E R
Shri Farrukh Rasheed, learned Advocate has stated at the Bar that now in this matter he has no instructions to appear and he has already given `No Objection’ and returned all the papers of the case to Shri Javedur Rahman, AOR in the month of April, 2022. Signature Not Verified Digitally signed by R Natarajan Date: 2022.07.28
This matter is being adjourned time and again for one 14:27:13 IST Reason: reason or the other. It is reported that even the review petition Contnd..
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has already been dismissed by this Court and, therefore, the present Special Leave Petition may be heard. However, it is reported that Shri Javedur Rahman, AOR to whom the papers are handed over by the present AOR is suffering from Swine flu and a request is made to adjourn the matter for two weeks.
As a last chance, we adjourn the matter to 03.08.2022. To be listed at the top of the Board.
Shri Farrukh Rasheed, learned Advocate to inform Shri Javedur Rahman, the next date of hearing, i.e. 03.08.2022.
(NEETU SACHDEVA) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR