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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Jharkhand - Subsection

Section 118(2) in Bihar Factories Rules, 1950

(2)Before authorising the driver to proceed the shunting jamadar shall satisfy himself that no person is under or between the vehicles or on the track in front of the train. He shall not call on the driver while any person is going off the track but only when all persons have gone off it.