Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(2) in Rajasthan State Highways Act, 2014 (2)No pedestrian shall enter into, or walk on, a highway except in any area or zone which is specially demarcated for this purpose.
