Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228] [Entire Act] State of Uttar Pradesh - Subsection Section 228(2) in U.P. Revenue Code, 2006 (2)The Collector may, at any time, direct the confiscation of any tree or portion thereof referred to in sub-section (1).
