Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 5 in The Punjab New Capital (Periphery) Control Rules, 1959 5. Form of register under sub-section (7) of Section 6 of the Act [Section 6(7)]. - The register to be maintained under sub-section (7) of Section 6 shall be in Form E.
