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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2) in The Tamil Nadu Municipal Corporations Service Rules, 1996

(2)For arriving the number of persons to be included in the panel, he shall assess the number of vacancies that would occur by superannuation of existing incumbent, creation of new or additional posts within a period of one year with a reserve of ten per cent of the total estimated vacancies under each class or category of the service.