Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(c) in The Patents (Amendment) Act, 2002 (c)in sub- section (6), for the words" right to sell the goods", the words" right to sell, on non- commercial basis, the goods" shall be substituted.
