Custom, Excise & Service Tax Tribunal
Mangalam Cement Ltd vs Commissioner Of Central Goods And ... on 26 February, 2020
Author: Dilip Gupta
Bench: Dilip Gupta
1
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
EXCISE MISCLLAENOUS APPLICATION NO. 50581 OF 2019
IN
EXCISE APPEAL NO. 50052 OF 2016
(Arising out of Order-in-Original No. UDZ-EXCUS-000-COM-0032-0033-15-16
dated 28/09/2015 and passed by the Commissioner, Central Excise, Udaipur)
Mangalam Cement Ltd. ...... Appellant
VERSUS
Commissioner of Central Goods and
Service Tax, Excise, Customs , Udaipur ...... Respondent
APPEARANCE:
Shri Rahul Lakhwani, Advocate for the Appellant
Shri R.K. Majhi, Authorized Representative of the Respondent
CORAM : HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT
HON'BLE MR. C.L. MAHAR, MEMBER (TECHNICAL)
DATE OF HEARING: 26 February, 2020
ORDER
JUSTICE DILIP GUPTA The Appeal shall stand consigned to the records. The Miscellaneous Application stand disposed of. For order, see order of date in Excise Miscellaneous Application No. 50582 of 2019 in Excise Appeal No. 50388 of 2015.
(Dictated and pronounced in the open Court) (JUSTICE DILIP GUPTA) PRESIDENT C. L. MAHAR MEMBER (TECHNICAL) Rekha